Section 6 in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962
6. Withdrawal of candidature.
(1)A Pradhan may withdraw his candidature at any time before the commencement of the poll by means of a notice in writing to that effect to the Pramukh.(2)If only one Pradhan is validly nominated for a Circle, the Pramukh shall declare such candidate duly elected.(3)If the number of the candidates in a Circle exceeds one, the Pradhan from such Circle, shall elect one out of them.(4)The votes shall be cast in person and not by proxy. Every Pradhan shall cast one vote.
