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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(2)If the registrar, after making such enquiry as he thinks fit, is satisfied about the claim of the applicant, he shall register the particulars of the change of owner ship in his register and also endorse the particulars in the certificate of registry of the fishing boat.