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Union of India - Section

Section 3 in The Burmah Shell (Acquisition Of Undertakings In India) Act, 1976

3. Transfer and vesting in the Central Government of the under takings of Burmah Shell in India.

On the appointed day, the right, title and interest of Burmah Shell, in relation to its undertakings in India, shall stand transferred to, and shall vest in, the Central Government.