Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 280 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 280. Educational Institution. - The Board may start educational Institution with a view to provide job oriented technical education to the children of the beneficiaries.
