Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in The National Dental Commission Act, 2023

(1)Every Autonomous Board shall meet at least once every month, or earlier, as the case may be, at such time and place as it may appoint.(2)All decisions of the Autonomous Boards shall be made by majority of votes of the President and Members.