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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(1) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf under rule 18 and shall not thereafter admit any voter into the polling station:Provided that, all voters present at the polling station before it is closed shall be allowed to cast their votes.