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State of Haryana - Section

Section 4 in The Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 2014

4. Classification of symbols.

(1)For the purpose of this Order, symbols are either reserved or free.
(2)Save as otherwise provided in this Order, a reserved symbol is a symbol which is reserved by the Election of India under the Election Symbols (Reservation and Allotment) Order, 1968 for a recognised political party.
(3)A free symbol is a symbol other than a reserved symbol.