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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(10)(i) in The Punjab Affiliated Colleges (Security of Service) Rules, 1978

(i)inspect within five days of the order or within such further time not exceeding five days as the inquiring authority may allow, the documents specified in the list referred to in sub-rule (2); and