Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Rajasthan - Subsection Section 40(ix) in The Rajasthan Homoeopathic Medicine Act, 1969 (ix)to appoint, with the previous sanction of the State Government, Inspectors for the inspection of Homoeopathic dispensaries, hospitals and educational institutions in the State;
