Supreme Court - Daily Orders
Commissioner Of Income Tax-Vi vs Bhavinkumar M. Dagli on 21 August, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.25 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
14758/2015
(Arising out of impugned final judgment and order dated 16/02/2015
in TA No. 29/2015 passed by the High Court of Gujarat at Ahmedabad)
COMMISSIONER OF INCOME TAX-VI Petitioner(s)
VERSUS
BHAVINKUMAR M. DAGLI Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 21/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Tushar Mehta, ASG
Ms. Niranjana Singh, Adv.
Mr. Ram Bhaj, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.08.22 12:55:47 IST Reason: