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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Goa - Subsection

Section 26(2)(l) in The Goa Information Technology Development Rules, 2011

(l)implementation of Information & Communication Technology (ICT) Project and e-Governance project, including in-house development of e-Government software, networking and maintenance of hardware.