Section 22(5) in The Bar Council of Rajasthan Election Rules, 1968
(5)Transmission of ballot boxes etc. - The Polling Officer shall then deliver to the Secretary at such place as he may direct or send by post or otherwise in any way as directed-(a)the ballot boxes containing the ballot papers;(b)the account of the ballot papers;(c)the sealed packets referred to in sub-rule (4) above; and(d)all other papers used at the poll.
