Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 162] [Entire Act] State of Andhra Pradesh - Subsection Section 162(3) in Andhra Pradesh Farmers' Management of Irrigation Systems (conduct of Elections) Rules, 2003 (3)The order of the Election Tribunal under sub-rule (1) and sub-rule (2) shall be final.
