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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(q) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(q)"register" means the register maintained by the "licensing authority", or the State Registrar under sections 9, or 10 of this Act, as the case may be, containing the number of clinical establishments registered and the expressions "registered" and "registration" shall be construed accordingly;