Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(b) in The Metro Railways (Construction Of Works) Act, 1978

(b)to make any enquiry or to take any measurement as he thinks fit for the performance of his duties under this Act;