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State of Madhya Pradesh - Section

Section 63 in The M.P. Zila Panchayats (Accounts) Rules, 1999

63. Monthly Statement of Receipts and Disbursements.

- At the end of each month, a statement shall be prepared in Form No. ZP-22 showing the receipts and payments by the Zila Panchayat during the month and the cumulative receipts and payments under each budget head upto the end of the month to which the statement relates. The monthly statement of receipts and disbursements shall be placed before the Zila Panchayat along with a report explaining the material variations, if any.