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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

NCT Delhi - Subsection

Section 29(5)(ii) in The Delhi Metro Airport Express Line, General Rules, 2010

(ii)if some doors of train do not open at stations but after closing the doors all doors are indicated as closed, the train may remain in passenger service, in peak period, the extended dwell times at stations that could result from some doors not opening may make it desirable for the train to be withdrawn from service to avoid delaying the following trains.