Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2A)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2A)(b) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(b)Persons engaged in hand pounding of paddy only.