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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1)(h) in The Orissa Glanders and Farcy Rules, 1941

(h)Temporary stables or straw, grass or similar materials shall be pulled down, removed to a suitable place and burnt, the floor being treated in the manner prescribed in Clause (d) or Clause (e), as the case may be.