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[Cites 0, Cited by 0] [Section 592] [Entire Act]

State of Uttar Pradesh - Subsection

Section 592(2) in Rules under the United Provinces Excise Act, 1910

(2)A person holding licence in Form ST-II shall also maintain a register of persons holding a licence in Forms ST-I and ST-III and Nira supplied to them from day to day in Form ST-II/NR.