Section 21 in Pepsu Road Transport Corporation Rules, 1977
21. Other conditions of service.
- All other matters relating to the conditions of service of the General Manager or the Chief Accounts Officer who -(a)is a Government employee on deputation with the Corporation shall be regulated in accordance with the provisions of the Punjab Civil Services Rules; and(b)is not a government employee or being a Government employee has ceased to be in Government service, shall be regulated in accordance with the provisions of the Regulations.
