Calcutta High Court (Appellete Side)
M/S Bma Wealth Creators Limited & Ors vs The State Of West Bengal & Anr on 25 July, 2022
Author: Sugato Majumdar
Bench: Sugato Majumdar
Court No. 40
Item 25
CRR 3578 of 2012
Ali
25.7.2022
M/s BMA Wealth Creators Limited & Ors.
Vs. The State of West Bengal & Anr. In re: An application under Section 482 read with Section 401 of the Code of Criminal Procedure Mr. Narayan Prasad Agarwala Mr. Pratick Bose .......for the State.
Mr. Narayan Prasad Agarwala, along with Mr. Bose, learned Counsel, appear for the State.
None appears on behalf of the petitioners. On previous occasions namely 27.06.2022, 04.07.2022 and 07.07.2022.
Accordingly, the matter is dismissed for default.
(Sugato Majumdar, J.)