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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(f) in The Easements Act, 1977 (1920 A.D.)

(f)The right of every owner of land that, within his own limits, the water which naturally passes or percolates by over or through his land shall not, before so passing or percolating, be unreasonably polluted by other persons.