Section 38(1a)(g) in The West Bengal Primary Education Act, 1973

[Cites 0, Cited by 0] [Section 38(1a)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1a)(g) in The West Bengal Primary Education Act, 1973

(g)[ six members of the West Bengal Legislative Assembly, not being Ministers, elected in the prescribed manner by the members of the Legislative Assembly representing constituencies comprised within the territorial jurisdiction of the [Calcutta Municipal Corporation,] [[Clauses (g), (gg) and (ggg) substituted for original clause (g) by W.B. Act 47 of 1980, Original clause (g) was as under :-

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State of West Bengal - Subsection

Section 38(1a)(g) in The West Bengal Primary Education Act, 1973