Delhi High Court - Orders
National Highways Authority Of India vs M/S Abhijeet Angul Sambalpur Toll Road ... on 11 November, 2021
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~33(Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 224/2021 & I.A. 14618/2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Petitioner
Through Ms. Neetica Sharma, Advocate
versus
M/S ABHIJEET ANGUL SAMBALPUR TOLL
ROAD LIMITED ..... Respondent
Through
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 11.11.2021 I.A. 14618/2021(under Section 151 of CPC, 1908 for early hearing)
1. After hearing Ms. Neetica Sharma, learned Counsel for the applicant in this application, I do not see any ground to advance the date of hearing of this petition which already stands fixed on 17th December, 2021.
2. The prayer for early hearing is accordingly rejected.
3. The application is dismissed.
C. HARI SHANKAR, J.
NOVEMBER 11, 2021 d.negi Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:15.11.2021 16:55:00