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Delhi High Court - Orders

National Highways Authority Of India vs M/S Abhijeet Angul Sambalpur Toll Road ... on 11 November, 2021

Author: C. Hari Shankar

Bench: C.Hari Shankar

                          $~33(Original Side)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P. (COMM) 224/2021 & I.A. 14618/2021
                                NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                                                      ..... Petitioner
                                             Through Ms. Neetica Sharma, Advocate

                                                   versus

                                M/S ABHIJEET ANGUL SAMBALPUR TOLL
                                ROAD LIMITED                   ..... Respondent
                                              Through

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                        ORDER

% 11.11.2021 I.A. 14618/2021(under Section 151 of CPC, 1908 for early hearing)

1. After hearing Ms. Neetica Sharma, learned Counsel for the applicant in this application, I do not see any ground to advance the date of hearing of this petition which already stands fixed on 17th December, 2021.

2. The prayer for early hearing is accordingly rejected.

3. The application is dismissed.

C. HARI SHANKAR, J.

NOVEMBER 11, 2021 d.negi Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:15.11.2021 16:55:00