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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(e) in The Betwa River Board Act, 1976

(e)the form in which and the time at which the budget and annual report of the board shall be prepared, under section 14, and sub-section (1) of section 15;