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State of Assam - Act

The Assam Repealing Act, 2022

ASSAM
India

The Assam Repealing Act, 2022

Act 17 of 2022

  • Published in Assam Gazette on 17 May 2022
  • Commenced on 17 May 2022
  • [This is the version of this document from 17 May 2022.]