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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Bihar - Subsection

Section 59(4) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(4)While visiting an institution, the visitors will not say or do anything that undermines the authority of the Superintendent or the Project Manager or is in contravention of the Act or Rules or impinges on the dignity of the child.