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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(9)(a) in Gujarat Electricity Regulatory Commission (Multi Year Tariff Framework) Regulation, 2007

(a)The application for determination of tariff for any financial year shall be made not less than one hundred and twenty (120) days before the commencement of such financial year;