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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(3)(iv) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(iv)To maintain and circulate from time to time the data of arrivals and rates of Horticulture produces standard-wise brought into the market area for sale as may be prescribed.