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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(o) in Haryana Co-operative Societies Act, 1984

(o)``primary society'' means a co-operative society, object of which is to promote the common interests of its members and whose member-ship consists exclusively on individuals;