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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(35) in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

(35)"Wash" means a saccharine solution from which spirit is obtained by distillation. It also includes fermented wash or wort, and