Supreme Court - Daily Orders
Md. Mobin Alam vs The Union Of India on 3 July, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.17 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13468/2023
(Arising out of impugned final judgment and order dated 11-01-2023
in WP(S) No. 4536/2022 passed by the High Court Of Jharkhand At
Ranchi)
MD. MOBIN ALAM Petitioner(s)
VERSUS
THE UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.105819/2023-EXEMPTION FROM FILING O.T. and
IA No.105820/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 105820/2023 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 105819/2023 - EXEMPTION FROM FILING O.T.
Date : 03-07-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Anirudh Sanganeria, AOR
Mr. Sourav Tibrewal, Adv.
Mr. Siddharth Sinha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable in six weeks.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.07.03 16:34:54 IST Reason: