Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 02] [Entire Act] Union of India - Subsection Section 02(5) in The Legal Metrology (General) Rules, 2011 (5)The thermometers must be properly stabilized by the manufacturer and must meet the requirements of the stabilization test (see paragraph 3).
