Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 25 in Bihar Education Code, 1961 (25)any non-recurring grant to an institution exceeding either Rs. 10,000 or the amount of the local contributions, any building grant, or any furniture grant to an institution or office in excess of Rs. 5,000;
