Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 846(12)] [Section 846] [Entire Act] State of Punjab - Subsection Section 846(12)(f) in Punjab Jail Manual, 1996 (f)Bran collected in the grain godown should be issued to cattle daily or sold if in excess of requirements and not allowed to accumulate.