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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Bihar - Subsection

Section 113(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)All steel structures are demolished column by column and tier by tier and every structural member is suitably lashed to prevent it from any uncontrolled swinging or dropping or falling;