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Himachal Pradesh High Court

Ramesh Chand vs . State Of H.P. on 31 March, 2022

Bench: Sabina, Satyen Vaidya

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Ramesh Chand Vs. State of H.P. Cr.A. No. 62 of 2018 31.03.2022 Present: Mr. Rajesh Mandhotra, Advocate, for the appellant.

Mr. Ashwani K. Sharma, Additional Advocate General, for the respondent.

Learned counsel for the appellant requests for an adjournment.

List after one week.

( Sabina ) Judge ( Satyen Vaidya ) Judge 31st March, 2022 (sushma) ::: Downloaded on - 31/03/2022 20:14:44 :::CIS