Himachal Pradesh High Court
Ramesh Chand vs . State Of H.P. on 31 March, 2022
Bench: Sabina, Satyen Vaidya
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Ramesh Chand Vs. State of H.P. Cr.A. No. 62 of 2018 31.03.2022 Present: Mr. Rajesh Mandhotra, Advocate, for the appellant.
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondent.
Learned counsel for the appellant requests for an adjournment.
List after one week.
( Sabina ) Judge ( Satyen Vaidya ) Judge 31st March, 2022 (sushma) ::: Downloaded on - 31/03/2022 20:14:44 :::CIS