Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Assam - Subsection Section 20(4) in The Assam Agricultural Farming Corporation Rules, 1973 (4)In the absence of the Chairman the members present shall elect from among themselves any person to be the Chairman and such person shall conduct the annual general meeting.
