Allahabad High Court
Abdul Waheed vs Kanpur Development Authority & Anr. on 25 January, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 3368 of 2010 Petitioner :- Abdul Waheed Respondent :- Kanpur Development Authority & Anr. Petitioner Counsel :- Dev Brat Mukherjee Respondent Counsel :- Vivek Varma Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri M.C. Tripathi, Advocate appears on behalf of the respondents.
By way of interim measure, it is provided that in the meantime the respondents shall execute the sale deed as the petitioner has already deposited the amount as per the demand notice dated 11-12-2009 within a period of two weeks from the date of production of certified copy of this order or to show cause.
Order Date :- 25.1.2010 ALS