Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 69 in Gujarat Government Rules of Business, 1990 69. To channelise the savings and surplus financial resources of the Non Resident Indians of Gujarati origin in the development efforts of the State for mutual benefits. (Date 17/06/1998)
