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Union of India - Section

Section 13 in The Government Savings Promotion Act, 1873

13. [ ***]

13. Payment of married women's deposits.-Any deposit made by or on behalf of a married woman, or by or on behalf of a woman, who afterwards marries, may be paid to her, whether or not[section 20 of the Indian Succession Act, 1925 (39 of 1925)] [ Substituted by Act 45 of 1959, Section 8, for " the Indian Succession Act, 1865 (10 of 1865), section 4" (w.e.f. 18.9.1959).]applies to her marriage; and her receipt for money paid to her under this section shall be a sufficient discharge therefor.
[MISCELLANEOUS [Substituted by Act 45 of 1959, Section 9 (w.e.f. 18.9.1959). ]