Supreme Court - Daily Orders
Navin Kumar Rai vs Surendra Singh on 18 August, 2023
Bench: B.R. Gavai, Prashant Kumar Mishra
ITEM NO.36 COURT NO.4 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).5531-5532/2022
(Arising out of impugned final judgment and order dated 24-03-2022
in WPCR No. 02/2021 24-03-2022 in WPCR No. 47/2021 passed by the
High Court of Jharkhand at Ranchi)
NAVIN KUMAR RAI Petitioner(s)
VERSUS
SURENDRA SINGH & ORS. Respondent(s)
(IA No. 83077/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 83075/2022 - EXEMPTION FROM FILING O.T.
IA No. 83076/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 18-08-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Braj Kishore Mishra, AOR
Mr. Abhishek Yadav, Adv.
Mr. Ruchit Mohan, Adv.
For Respondent(s) Mr. Naman Singh Bagga, Adv.
Mr. Rishi Raj, Adv.
Mr. Akhil Anand, AOR
Mr. Vishnu Sharma, Adv.
Ms. Madhusmita Bora, AOR
Mr. Dipankar Singh, Adv.
Mrs. Anupama Sharma, Adv.
Mr. Amar Jyoti Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Perused the letter circulated by the learned counsel for the respondent Nos.1 to 4 seeking adjournment for filing counter affidavit.
2. Signature Not Verified One week’s time is granted for the same.
3. Digitally signed by Narendra Prasad Date: 2023.08.19 List after a week.
12:36:07 IST Reason:(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)