Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act] State of Kerala - Subsection Section 29(4)(b) in Kerala Water Supply and Sewerage Act, 1986 (b)cause the accounts of the authority to be published in such manner as may be prescribed.