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[Cites 0, Cited by 0] [Section 215(5)] [Section 215] [Entire Act]

State of Goa - Subsection

Section 215(5)(d) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(d)explosion of receiver or vessel used for storage, at a pressure greater than atmospheric pressure, of any gas or gases or any liquid or solid used as building material;