Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Jharkhand - Subsection Section 98(1) in Jharkhand Municipal Act, 2011 (1)The State Government, may, from time to time, give grants or financial assistance to the municipality with or without conditions under which such grants or financial assistance shall be applied.
