(11)[***] [Clause (11) was omitted by section 125(vi) of the Madras Estates Land (Amendment) Act, 1934 (Madras Act VIII of 1934).][Schedule] [This Schedule was substituted for the original Schedule by section 126 of the Madras Estates Land (Amendment) Act, 1934 (Madras Act VIII of 1934).](See sections 189 and 210)