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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(7) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(7)Every borrowing made by existing University before the commencement of this Act, shall, if the liability is subsisting on such commencement, be repaid together with the interest accrued thereon by existing University.