Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 33] [Section 194C(3)] [Section 194C] [Entire Act]

Union of India - Subsection

Section 194C(3)(i) in The Income Tax Act, 1961

(i)on the invoice value excluding the value of material, if such value is mentioned separately in the invoice; or