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Allahabad High Court

Smt. Ramendri Pal vs State Of U.P. And Another on 23 July, 2021

Author: Gautam Chowdhary

Bench: Gautam Chowdhary





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

Court No. - 85
 

 
Case :- CRIMINAL REVISION No. - 9 of 2018
 

 
Revisionist :- Smt. Ramendri Pal
 
Opposite Party :- State of U.P. and Another
 
Counsel for Revisionist :- Devi Prasad Tripathi,Manish Kumar Pandey
 
Counsel for Opposite Party :- G.A.,Brajendra Kumar,Kartikeya Srivastava,Naresh Kumar Pal,R.P. Tiwari
 

 
Hon'ble Gautam Chowdhary,J.
 

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